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State of Maharashtra - Section

Section 21 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

21. Deans of Faculties.

(1)The Dean of each Faculty of each University shall be a whole-time salaried Officer of the University and shall be appointed by the Vice-Chancellor on the recommendation of [the Recruitment Board] [These words were substituted for the words 'the Selection Committee' by Maharashtra 32 of 2013, Section 4, (w.e.f. 25-10-2013).] Constituted under section 58.
(2)The Dean of each Faculty shall be the Chief Executive and Academic officer of the Faculty responsible to the Vice-Chancellor for its administration.