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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(8)(a) in The Rajasthan Veterinary Council Rules, 1988

(a)The date for making nomination which shall be the seventh day after the date of publication of the said notification or. if that day is public holiday, the next succeeding day, which is not a public holiday;