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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(b) in The U.P. (Regulation Of Building Operations) Directions, 1960

(b)Where due to incorporation of the streets proposals of the Master Plan in the layout the percentage under roads and open spaces exceeds 45 per cent of the total area, the Prescribed Authority may, with the approval of the State Government pay compensation for such excess.