Section 14 in The U.P. (Regulation Of Building Operations) Directions, 1960
14. Percentage of area under open spaces, roads and street. -
(a)Ordinarily not less than 10 per cent of the total area of the land covered by a layout plan relating to the sub-division of land or for the development of any street shall be provided as open spaces for the purpose of children's park or other outdoor recreational use.(b)Where due to incorporation of the streets proposals of the Master Plan in the layout the percentage under roads and open spaces exceeds 45 per cent of the total area, the Prescribed Authority may, with the approval of the State Government pay compensation for such excess.
