Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 292(2)] [Section 292] [Entire Act] State of Bihar - Subsection Section 292(2)(c) in The Bihar Municipal Act, 2007 (c)a police officer, not below the rank of an Inspector of Police, to be nominated by the Superintendent of Police of the District concerned, and