(2)In addition to the members mentioned in sub-section (1), the Municipal Streets Technical Committee shall have five other members, namely:-(a)the Chief Municipal Officer who shall be the Convenor of the Committee,(b)the Municipal Engineer,(c)a police officer, not below the rank of an Inspector of Police, to be nominated by the Superintendent of Police of the District concerned, and(d)two officers having responsibility for fire services and preparation of development plans for the municipal area, to be nominated by the State Government either from amongst the officers of the Municipality or from the officers of the concerned State Government Departments or any authority under any law for the time being in force.
