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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Rajasthan - Subsection

Section 183(1) in Rajasthan Panchayati Raj Rules, 1996

(1)The Panchayati Raj Institution shall procure cement, lime stones, bricks, stone slabs, bajri, wood etc., required for construction works [or other articles or services] [Substituted 'or any other article' by Notification No. G.S.R. 111, dated 15.3.2011 (w.e.f. 30.12.1996).] at the lowest prices.
(la)[ An Annual Action Plan for procurement of materials and services by the Panchayati Raj Institution concerned shall be finalized by 31st January every year or by any other date as may be decided by the State Government in this behalf' and shall be displayed on the Notice Board of the Panchayati Raj Institution concerned and on the official website of the district concerned.