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[Cites 0, Cited by 0] [Section 183(1)] [Section 183] [Entire Act]

State of Rajasthan - Subsection

Section 183(1)(la) in Rajasthan Panchayati Raj Rules, 1996

(la)[ An Annual Action Plan for procurement of materials and services by the Panchayati Raj Institution concerned shall be finalized by 31st January every year or by any other date as may be decided by the State Government in this behalf' and shall be displayed on the Notice Board of the Panchayati Raj Institution concerned and on the official website of the district concerned.