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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(1) in West Bengal Trade Unions Rules, 1998

(1)At an election at which poll is to be taken, a contesting Trade Union or its election agent may appoint one agent and two relieving agents to act as polling agents of such Trade Union at each polling station. Only one polling agent of any contesting Trade Union shall be allowed to stay inside the polling station at any point of time. Such appointment shall be made in Form V2, in duplicate.