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[Cites 0, Cited by 0] [Section 24(24)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(24)(v) in New Okhla Industrial Development Area Building Regulations, 2010

(v)Maximum height of watchman shelter shall be 4 metres and for watch towers 15 metres. Total area, as mentioned below, under such shelters shall be split up in desired number of watch man shelter and watch towers as follows: