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Madhya Pradesh High Court

Krishnakant Goutam vs Madhya Pradesh Higher Education ... on 6 August, 2018

1 WP-5772-2018 The High Court Of Madhya Pradesh WP-5772-2018 (KRISHNAKANT GOUTAM Vs MADHYA PRADESH HIGHER EDUCATION DEPARTMENT) 5 Jabalpur, Dated : 06-08-2018 None for the petitioner. List the matter after two weeks.

(NANDITA DUBEY) JUDGE ak Digitally signed by ASHISH KOSHTA Date: 2018.08.06 14:40:55 +05'30'