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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

(2)The salaries and allowances payable to and the other terms and conditions of the officers and other employees appointed for the purpose of the Authority shall be such as may be prescribed.