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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(iii) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(iii)the tariff of the existing communication system forming part of transmission system shall be as per the methodology followed by the Commission prior to 1.4.2014.