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State of Bihar - Section

Section 568 in Civil Court Rules of the High Court of Judicature at Patna

568.

(a)When presiding on the Bench District Judges, Additional District Judges and Subordinate Judges shall wear, over a dark-coloured coat, a Judge's or King's Counsel's gown made of back alpaca, with Barrister's bands.
(b)Munsifs, who are not Barristers-at-Law, should likewise, wear black alpaca gowns and of the same shape as the gown prescribed for a District Judge by clause (a) of this rule. The gown should be worn over a dark-coloured coat or "chapkan" with Barrister's bands and with or without a head dress.
Note. - Existing blue gowns may be used till they are worn out.
(c)Such members of the State Judicial Service as have been called to the Bar, may, if they prefer to do so, wear a Barrister's gown and bands.