Bombay High Court
The Karad Urban Co-Op Bank Ltd. Karad ... vs Vijay Vilas Dighe And Ors on 23 August, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-28
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3906 OF 2023
Dcb Bank Ltd. (formerly Known As ....PETITIONER
Development Credit Bank .ltd. )
V/S
The State Of Maharashtra Preseneted By The ....RESPONDENT
District Magistrate, Sangli And Ors WITH WRIT PETITION NO. 5786 OF 2023 The Karad Urban Co-op Bank Ltd. Karad Thr. ....PETITIONER Vasant B. Jadhav V/S Vijay Vilas Dighe And Ors ....RESPONDENT WITH WRIT PETITION NO. 1546 OF 2023 Bajaj Finance Limited And Anr ....PETITIONER V/S The State Of Maha. Thr. District Magistrate ....RESPONDENT Thane And Ors CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ Page 1/2 ::: Uploaded on - 24/08/2023 ::: Downloaded on - 25/08/2023 04:15:36 ::: DATE : 23rd August, 2023 P.C. :
Due to paucity of time, stand over to 05/09/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 24/08/2023 ::: Downloaded on - 25/08/2023 04:15:36 :::