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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(f) in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

(f)It should intimate the generator through QCA or generator(s) themselves and other stakeholders on the deviation charges at the pooling station by the SLDC.