Section 8 in The Indian Post Office Rules, 1933

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(1)Letters may be transmitted by post with or without prepayment of postage.

(2)Any unpaid letter which is posted open or insecurely closed shall be securely closed by the post office before being forwarded to its destination.

(3)Letters for transmission by post shall conform to the maximum and minimum dimensions specified below:-

(a)Maximum dimensions :-

In other than roll form-
Single dimension	60 cms.
Sum of length and depth combined	90 cms.

(b)Minimum dimensions :-

In other than roll form -

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