Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Indian Post Office Rules, 1933

(2)Any unpaid letter which is posted open or insecurely closed shall be securely closed by the post office before being forwarded to its destination.