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Union of India - Section

Section 11 in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

11. Review.

(1)The Quality of Service parameters specified in regulation 3, regulation 4, regulation 5, regulation 6 and regulation 7 may be reviewed by the Authority from time to time.
(2)The Authority, on reference from any affected party for good and sufficient reasons, may review and modify these regulations.