Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 17 in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

17. Constitution of the Finance Committee.

(1)The Finance Committee shall consist of the following members, namely:-
(i) the Vice- Chancellor; : Chairman
(ii) the Administrative Secretary to Governmentof Punjab, Department of Finance; : Member
(iii) the Administrative Secretary toGovernment of Punjab, Department of Higher Education; : Member
(iv) two members of the Board, to be nominatedby the Chairman; and : Members
(v) Registrar. : Member Secretary
(2)The Finance Committee shall advise the Board on all financial matters.