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State of Punjab - Section
Section 17 in Jagat Guru Nanak Dev Punjab State Open University Act, 2019
17. Constitution of the Finance Committee.
| (i) the Vice- Chancellor; | : | Chairman |
| (ii) the Administrative Secretary to Governmentof Punjab, Department of Finance; | : | Member |
| (iii) the Administrative Secretary toGovernment of Punjab, Department of Higher Education; | : | Member |
| (iv) two members of the Board, to be nominatedby the Chairman; and | : | Members |
| (v) Registrar. | : | Member Secretary |