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[Section 17]
[Entire Act]
State of Punjab - Subsection
Section 17(1) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019
| (i) the Vice- Chancellor; | : | Chairman |
| (ii) the Administrative Secretary to Governmentof Punjab, Department of Finance; | : | Member |
| (iii) the Administrative Secretary toGovernment of Punjab, Department of Higher Education; | : | Member |
| (iv) two members of the Board, to be nominatedby the Chairman; and | : | Members |
| (v) Registrar. | : | Member Secretary |