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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)The amount of honorarium payable to the President or the Vice-President shall not exceed rupees one thousand and two hundred in the case of a primary society, rupees two thousand and four hundred in the case of a central society and rupees three thousand and six hundred in the case of an apex society.