Bombay High Court
The Framjee Dinshaw Petit Parsee ... vs Rahil Jabbar Shaikh S/O Jabbar Gafoor ... on 8 December, 2022
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9233 OF 2021
The Framjee Dinshaw Petit Parsee Sanatorium ....PETITIONER
And Anr
V/S
Rahil Jabbar Shaikh S/o Jabbar Gafoor Sheikh....RESPONDENT
WITH WRIT PETITION NO. 354 OF 2022 The Framjee Dinshaw Petit Parsee Sanatorium ....PETITIONER And Anr V/S Tahira Jabbar Shaikh W/o. Jabbar Gafoor Sheikh ....RESPONDENT WITH WRIT PETITION NO. 13822 OF 2022 Rahil Jabbar Shaikh ....PETITIONER V/S The Farmjee Dishaw Petit Parsee Santorium A....RESPONDENT Public Charitable Turst And Ors WITH WRIT PETITION NO. 13825 OF 2022 Tahira Jabbar Shaikh ....PETITIONER V/S The Framjee Dishaw Petit Parsee Sanatorium ....RESPONDENT A Public Charitable Trus And Ors Mr.Ashish Kamat a/w.Pranav Navsari i/b.Rashmikant and Page 1/2 ::: Uploaded on - 13/12/2022 ::: Downloaded on - 07/01/2023 23:52:32 ::: Partners for Petitioners in W.P.No.9233/2021 and W.P.No.354/2022 and Respondent in W.P.No.13822/2022 and 13825/2022.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 8th December, 2022 P.C. :
S. O. to 22/12/2022 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 13/12/2022 ::: Downloaded on - 07/01/2023 23:52:32 :::