Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(2)(a) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003

(a)In Civil Branch-
(i)40% shall be filled in from amongst substantively appointed Junior Engineers (Civil), who have completed ten years Service as such, on the first day of the year of recruitment;
(ii)2.67 percent shall be filled in from amongst such substantively appointed Computers (Civil) who possess one of the qualifications mentioned in Appendix "B" and who have completed five years of Service as such on the first day of the year of recruitment. 0.4% shall be filled in from amongst such substantively appointed Research Supervisor who possess Bachelor's Degree in Civil Engineering from a recognized Institution or are Associate Members of the Institution of Engineers (India) (Civil Engineer Branch) and who have completed three years Service as such, on the first day of the year of recruitment, 0.67% shall be filled in from amongst substantively appointed Computers (Civil) who possess Bachelor's Degree in Civil Engineering from a recognized Institution of Engineers (India) (Civil Engineering Branch) and who have completed three years' Service as such on the first day of the year of recruitment. If the eligible candidates are not available then the post will be filled by the general promotion; and
(iii)7.33 percent shall be filled in from amongst such substantively appointed Junior Engineers (Civil) who possess Bachelor's Degree in Civil Engineering from a recognized Institution or is an Associate Member of Institution of Engineers (India) (Civil Engineering Branch) and who have completed three year Service, as such, on the first day of the year of recruitment. In the 7.33 quota, if the candidate will not available then according to Rules of 5 (a) (one) the post will be filled in by the Junior Engineer (Civil).