Himachal Pradesh High Court
Unknown vs Jaswant Singh V. Hrtc on 17 November, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWPOA No. 1403 of 2020 17.11.2022 Present: Mr. Narender Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for respondents No.1 and 2.
Mr. Nishant Khidtta, Advocate, for respondndents No. 4 to 9.
Mr. Manohar Lal Sharma, Advocate, for respondent No. 14.
After having heard learned counsel for the parties for some time, this court deems it necessary to call for supplementary affidavit from the Managing Director, HRTC, stating therein that whether all the batches, who have been given appointment under Kith and Kin Policy, have been assigned seniority on the strength of merit drawn at the time of preparing the panel or on the strength of date of joining.
Ordered accordingly. List on 8.12.2022.
17th November, 2022 (Sandeep Sharma),
manjit Judge
::: Downloaded on - 17/11/2022 20:35:15 :::CIS