Madhya Pradesh High Court
Sayba vs Khajan Sainani Ashram School Pisnawal on 12 October, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6703 of 2023 (SAYBA Vs KHAJAN SAINANI ASHRAM SCHOOL PISNAWAL AND OTHERS) Dated : 12-10-2023 Shri Ayush Agrawal, learned counsel for the appellant.
Learned counsel for the appellant submits that he has already cured the defects as pointed out by the office.
Office is directed to verify the same and list this case after a week.
(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 13-10-2023 10:10:18