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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1) in Head Clerk, Class III, (Departmental Examination) Rules, 2013

(1)The above particular are verified and found correct Shri ..................is eligible to appear at the Head Clerk, Class III, Examination for promotion to the post of Head Clerk, Class III, of in the Chief Electrical Inspectorate, to be held in 20.................................