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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in The Indian Post Office Rules, 1933

(a)if the articles mentioned at serial numbers 1, 2, 3 and 4 of the Table in sub-rule (1) are sent by Surface Airlifted mail, the following surcharge shall be charged, in addition to normal surface mail rates as specified in the said Table.