Himachal Pradesh High Court
Meena Devi vs . Hpsebl & Another. on 30 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Meena Devi vs. HPSEBL & another.
CWP No. 1810 of 2022.
.
30.06.2022. Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for respondent No.1.
Ms. Suchitra Sen, Advocate, for respondent No.2.
On the request of learned counsel for the petitioner, list on 21.07.2022.
r (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 30 June, 2022. Judge (krt) ::: Downloaded on - 01/07/2022 20:03:01 :::CIS