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[Cites 0, Cited by 0] [Section 23A(9)] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(9)(ii) in Rajasthan Animal Husbandry Service Rules, 1963

(ii)Where, the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.