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[Section 23A]
[Entire Act]
State of Rajasthan - Subsection
Section 23A(9) in Rajasthan Animal Husbandry Service Rules, 1963
| (i) | Number of Vacancies | Number of eligible persons to be considered. |
| (a) | for one vacancy | Five eligible persons. |
| (b ) | for two vacancies | Eight eligible persons. |
| (c) | for three vacancies | Ten eligible persons, |
| (d) | for four or more vacancies. | Three times the number of vacancies. |