Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 48 in Kerala Forest Act, 1961 48. Killing, etc., of wild elephants prohibited. - No wild elephant shall be killed, wounded or captured in any place within the State except with the sanction of Government or except as hereafter provided.
