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[Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act]

Greater Bengaluru City Corporation -

Section 12(12)(ii) in Bangalore Mahanagara Palike Building Bye-laws 2003

(ii)The FAR should be considered with reference to the width of the public road abutting the property and the FAR should be calculated after deducting the area reserved for parks, open spaces and civic amenities.