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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(iii) in The Madras Port Trust (Recruitment of Heads of Departments) (Amendment) Regulations, 2005

(iii)Any officer having wide experience in the field relating to the post to be filled in as may be nominated by the Central Government."