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Union of India - Section

Section 3 in The Madras Port Trust (Recruitment of Heads of Departments) (Amendment) Regulations, 2005

3.

In the Madras Port Trust (Recruitment of Heads of Departments) Regulations, 1991, the existing Regulation 11 shall be substituted as under:"11. Selection Committee:
(1)A Selection Committee may be constituted to advise and assist the appointing authority in the matter of making selection of candidates for appointment to posts of Heads of Departments.
(2)The Selection Committee shall be composed of the following persons namely:-
(i)Additional Secretary/Joint Secretary to the Government of India, Deptt. of Shipping.
(ii)Chairman / Dy. Chairman, Chennai Port Trust - Member.
(iii)Any officer having wide experience in the field relating to the post to be filled in as may be nominated by the Central Government."
Foot Note : The Madras Port Trust (Recruitment of Heads of Departments) Regulations, 1991 approved by Central Government vide Ministry of Surface Transport Notification No. G.S.R. 167(E), dated the 20th March, 1991 and subsequently amended vide (i) No. G.S.R. 500(E), dated the 8th July, 1993 (ii) No. G.S.R. 568(E), dated 26th September, 1997, (iii) No. G.S.R. 511(E), dated 31st May, 2000 and (iv) No. G.S.R. 247(E), dated 4th April, 2001.