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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010

(3)It shall come into force on such [date as the Government may, by notification in the Government Gazette, appoint] [Enforced on 12.7.2011 vide SRO 210, dated 12.07.2011.].