Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Chattisgarh - Subsection Section 1(1) in The Chhattisgarh Value Added Tax Act, 2005 (1)This Act may be called the Chhattisgarh Value Added [***] [Omitted by C.G. Act No. 2 of 2006.] Tax Act, 2005.
