Himachal Pradesh High Court
Deep Ram Thakur vs . Deputy Director, Directorate Of ... on 7 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Deep Ram Thakur Vs. Deputy Director, Directorate of Enforcement, Shimla and another CA(PMLA) No. 04 of 2022 .
07.12.2022 Present: Mr. Vinod Kumar Gupta, Advocate, for the petitioner.
Mr. Harish Sharma, Advocate, for respondent No. 1.
None for respondent No. 2.
Learned counsel for respondent No. 1 submits that he may be granted time to file the response. As prayed for, let the needful be done within four weeks. List thereafter.
(Ajay Mohan Goel) Judge December 07, 2022 (bhupender) ::: Downloaded on - 08/12/2022 20:34:18 :::CIS