Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(3) in THE RAJASTHAN MADARSA BOARD ACT, 2020 (3)The salary and allowances and other terms and conditions of service of the officersand employees of the Board, appointed under this section, shall be such as may be prescribed.
