Section 15 in THE RAJASTHAN MADARSA BOARD ACT, 2020
15. Other officers and employees of the Board.- (1) For the purpose of enabling the
Board to efficiently discharge its functions under this Act the State Government may deputesuch number of officers and other employees, as it may deem fit.(2)The State Government may also create such number and category of posts ofofficers and other employees in the Board as it may consider necessary to carry out itsfunctions under this Act and may make appointment thereto.भाग 4 (क) राजस्थान र राज-पत्र,शसतम्बर2,, 2222 359(3)The salary and allowances and other terms and conditions of service of the officersand employees of the Board, appointed under this section, shall be such as may be prescribed.
