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Union of India - Section

Section 9 in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

9. Deliberate or unintentional release.-

(1)Deliberate or unintentional release of genetically engineered organisms /hazardous micro-organisms or cells, including deliberate release for the purpose of experiment shall not be allowed.Note.-Deliberate release shall mean any intentional transfer of genetically engineered organisms/ hazardous microorganisms or cells to the environment or nature, irrespective of the way in which it is done.
(2)The Genetic Engineering Approval Committee may in special cases give approval of deliberate release.