Section 9(1) in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989
(1)Deliberate or unintentional release of genetically engineered organisms /hazardous micro-organisms or cells, including deliberate release for the purpose of experiment shall not be allowed.Note.-Deliberate release shall mean any intentional transfer of genetically engineered organisms/ hazardous microorganisms or cells to the environment or nature, irrespective of the way in which it is done.
