Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(ii) in The Arka University Act, 2012

(ii)to support, promote and undertake the advancement of university education leading up to and including undergraduate, postgraduate, doctoral and postdoctoral courses in arts, science, commerce, law, engineering, urban design, management, hospitality, music, linguistics and such other objects as the trustees may deem fit with prior approval of the State Government;