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[Cites 0, Cited by 0] [Section 1General(27)] [Section 1General] [Entire Act]

Union of India - Subsection

Section 1General(27)(b) in The Railway Protection Force Rules, 1987

(b)Constitute the Departmental Promotion Committees, preferably in thebeginning of each year, for selections to the rank of Assistant Commandantand above and maintain an up-to-date gradation list and dossiers ofconfidential reports of such officers;