Section 3(2)(viii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(viii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(viii)to check all stores in his Sub-Division twice a year and the Tools and Plant articles once a year and to record a certificate of this check on the relevant document or register;

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State of Punjab - Subsection

Section 3(2)(viii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979