Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 354(1)] [Section 354] [Entire Act]

State of Jharkhand - Subsection

Section 354(1)(c) in Bihar Education Code, 1961

(c)Subject to sub-rule (a) above, not more than three nominees of the Director of Public Instruction, Bihar.