Himachal Pradesh High Court
Renuka Ji Dam Project vs . Jai Pal Singh & on 12 October, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Renuka Ji Dam Project vs. Jai Pal Singh & others .
RFA No. 39 of 2019 12.10.2023 Present: Mr. Shashi Shirshoo, Advocate, for the appellant.
Mr. Pawan Kumar, Advocate, for respondents No. 1 to 5 and 7.
of CMP No. 9056 of 2023 rt Learned counsel for the appellant/non-
applicants submits that now he is in possession of the relevant record and reply will positively be filed within three weeks.
List on 9.11.2023.
(Satyen Vaidya) Judge 12th October, 2023 (kck) ::: Downloaded on - 12/10/2023 20:40:15 :::CIS