Himachal Pradesh High Court
Mankind Life Science Pvt. Ltd. vs . State Of H.P. & Anr. on 25 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Mankind Life Science Pvt. Ltd. vs. State of H.P. & Anr.
CWP No. 4701 of 2023 25.07.2023 Present: Mr. Atul Jhingan and Ms. Shilpa Sood Advocates, for .
the petitioner.
Mr. Y. W. Chauhan, Sr. Addl. A.G. with Ms. Sharmila Patial, Addl. A.G., Mr. J. S. Guleria, Ms. Priyanka Chauhan, Dy. A.Gs. and Mr. Rajat Chauhan, for respondents-State.
CWP No. 4701/2023 & CMP No. 9088/2023 The matter is listed under the caption 'Speaking to the Minutes'. r In the order dated 24.07.2023 inadvertently the following lines were not typed out in the last paragraph, which shall now read as under:-
"In the meanwhile, the respondents are restrained from initiating any coercive action against the petitioner till further orders.
List alongwith CWP No. 4671 of 2023."
Registry to upload the corrected order on the official website of this High Court.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 25th July, 2023 (sanjeev) ::: Downloaded on - 25/07/2023 20:47:26 :::CIS