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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(4)Micro-Grid Projects with project capacity of 10 KW and above shall be required to construct PDN conforming to the technical standards of Distribution Licensee's system.