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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(1) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(1)Non-official members of the State Executive Committee, resident of the State Headquarters, shall be paid at the rate fixed by the State Government from time to time per day of the actual meetings of the State Executive Committee.